Calcutta High Court (Appellete Side)
Sri Saikat Chanda vs The State Of West Bengal And Others on 11 March, 2014
Author: Sanjib Banerjee
Bench: Sanjib Banerjee
1 Sl. No. 39 11.03.2014
.
S.d. W.P. No. 7376(W) of 2014 Sri Saikat Chanda
-versus-
The State of West Bengal and others Mr. Nirmal Roy Choudhury ......for the petitioner.
Mr. Anami Sikdar Mr. Mirza Kamruddin .........for the State.
Since the State objects to the petition being taken up by this Bench, the matter is released from this list with liberty to the petitioner to take appropriate steps.
(Sanjib Banerjee, J.)