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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Rajasthan - Subsection

Section 11(10) in The Rajasthan Sports (Registration, Recognition and Regulation of Associations) Rules, 2004

(10)No election shall be valid, if held in the absence of election Observer(s) as provided for in the Ordinance, or without possessing a valid Certificate of Registration at the time of Elections. Such an invalid Election would be a ground for appointment of an Ad-hoc Executive Committee for the purpose of conducting proper Elections in accordance with the provisions of the Ordinance and these Rules.