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[Cites 0, Cited by 44] [Section 86] [Entire Act]

Union of India - Subsection

Section 86(4) in The Motor Vehicles Act, 1988

(4)The powers exercisable under sub-section (1) (other than the power to cancel a permit) by the Transport Authority which granted the permit may be exercised by any authority or person to whom such powers have been delegated under sub-section (5) of section 68.