Allahabad High Court
Abhimanyu vs State Of U.P. And Another on 15 March, 2021
Author: Ram Krishna Gautam
Bench: Ram Krishna Gautam
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 71 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 38533 of 2020 Applicant :- Abhimanyu Opposite Party :- State of U.P. and Another Counsel for Applicant :- Sunil Kumar,Ajit Kumar Counsel for Opposite Party :- G.A.,Bikash Kumar Mishra Hon'ble Ram Krishna Gautam,J.
Allowed.
For orders, see the order of date passed in Criminal Misc. Bail Application No. 40887 of 2020 (Abhimanyu Vs. State of U.P. and another).
Accordingly, this bail application is disposed of.
Order Date :- 15.3.2021 Kamarjahan