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[Cites 0, Cited by 0] [Section 74A] [Entire Act]

State of Chattisgarh - Subsection

Section 74A(4) in The Chhattisgarh Vanijyik Kar Niyam, 1995

(4)The transporters shall produce the declaration duly signed and dated by the said officer for inspection and checking at any other check post which may fall on the route.