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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Kerala - Subsection

Section 7(2) in Kerala Munnar Special Tribunal (Procedure) Regulations, 2011

(2)Where notice issued by the Tribunal is served to the applicant by 'hand delivery', he shall endorse its receipt with the Registrar of the Tribunal, the acknowledgement thereof together with an affidavit of service.