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[Cites 0, Cited by 0] [Section 29(1)] [Section 29] [Entire Act]

State of Kerala - Subsection

Section 29(1)(e) in Kerala University of Health Sciences Act, 2010

(e)to recommend to the Board of Examinations, names of persons suitable for appointment as examiners or evaluators for evaluation of thesis and dissertations and for conduct of viva voce examinations, wherever prescribed, for awarding post graduate doctorate and higher degrees;