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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Uttarakhand - Subsection

Section 31(4) in Uttarakhand Right of Children to Free and Compulsory Education Rules, 2011

(4)The teacher shall also participate in the regular training programmes, preparation of curriculum, textbooks, training modules and Teaching Learning Material development organised by the Cluster Resource Center/Block Resource Center/District Institute of Education and Training and other academic agencies without causing continuous disruption of the academic work of the school.