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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Odisha - Subsection

Section 3(2) in The Orissa Motor Spirit and High Speed Diesel Oil (Maintenance of Supplies) Order, 1979

(2)No dealer shall, except for the quantity reserved under any other law for the time being in force, refuse to sail motor spirit or high speed diesel oil to any customer while having stocks of the same with him on any day during working hours.