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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Assam - Subsection

Section 10(4) in Assam Venture Madrassa Educational Institutions (Provincialisation of Services) Act, 2011

(4)All teachers working on a higher grade in an institution in respect of which an order under sub-section (2) had been passed may be required to teach in the lower classes also.