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Himachal Pradesh High Court

Smt. Vayasan Devi & Ors. vs . Punnu Ram & Ors. on 30 March, 2022

Author: Tarlok Singh Chauhan

Bench: Tarlok Singh Chauhan

Smt. Vayasan Devi & Ors. vs. Punnu Ram & Ors.

.

RSA No. 236 of 2018.

30.03.2022. Present: Mr. Het Ram Thakur, Advocate, for the appellants.

Mr. Ajay Sharma, Senior Advocate with Mr. Atharv Sharma, Advocate, for the respondents.

Learned counsel for the appellants prays for adjournment. Not opposed. List on 06.04.2022.



                                                (Tarlok Singh Chauhan)
                          r                             Judge

           30th March, 2022.
            (krt)








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