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State of Kerala - Section

Section 41 in Kerala Land Reforms (Tenancy) Rules, 1970

41. Publication of statistics of gross produce.

- On the first of April, every year, or as soon as may be thereafter, the Bureau of Economics and Statistics shall publish in the Gazette and at the taluk headquarters, statistics showing the gross produce per acre of the following crops in respect of each district or taluk, as the case may be:-
(a) arecanut (f) pulses
(b) cashewnut (g) sugarcane
(c) coconut (h) groundnut
(d) paddy (i) cotton
(e) pepper  
Tenant's right to obtain receipt for rent[Section 45)