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[Cites 0, Cited by 0] [Section 27(3)] [Section 27] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 27(3)(f) in The Securities and Exchange Board Of India (Delisting of Equity Shares) Regulations, 2009

(f)the promoter makes payment of consideration in cash within fifteen working days from the date of expiry of seventy five working days stipulated in clause (e).