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[Cites 0, Cited by 0] [Section 48] [Entire Act]

State of Gujarat - Subsection

Section 48(1) in Gujarat Primary Education Act, 1947

(1)The [State] [This word was substituted for the word 'Provincial' by the Adaptation of Laws Order), 1950.] Government may appoint such officers (including inspecting officers) as it may deem necessary for the purposes of superintendence and inspection and generally for the purposes of giving effect to the provisions of this Act.