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Delhi High Court - Orders

Shivom Asthana vs Union Of India & Anr on 19 December, 2022

Author: Satish Chandra Sharma

Bench: Chief Justice, Subramonium Prasad

                             $~21 to 23
                             *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                             +    W.P.(C) 12420/2022
                                  SHIVOM ASTHANA                                  ..... Petitioner
                                                       Through:   Mr. Jaideep, Ms. Kawaljit Kaur,
                                                                  Advocates

                                                       versus

                                  UNION OF INDIA & ANR.                           ..... Respondents
                                                       Through:   Ms. Arunima Dwivedi, CGSC with
                                                                  Mr. Prashant Rawat, GP' Ms. Pinky
                                                                  Pawar,    Mr.     Aakash  Pathak,
                                                                  Advocates for UoI


                             +    W.P.(C) 12580/2022
                                  AMIT GUPTA                                      ..... Petitioner
                                                       Through:   Mr. Nikhil Rohtagi, Mr. Shashank
                                                                  Khurana, Advocates

                                                       versus

                                  LAND & DEVELOPMENT OFFICE & ORS                 ..... Respondents
                                                       Through:   Mr. Rakesh Kumar, CGSC with Mr.
                                                                  Sunil, Advocate
                                                                  Mr. Sameer Vashisht, ASC for
                                                                  GNCTD
                                                                  Mr. Udit Malik, ASC for GNCTD


                             +    W.P.(C) 13366/2022
                                  TATHAGAT MEWARA                                 ..... Petitioner



Signature Not Verified
Digitally Signed By:HARIOM
SINGH KIRMOLIYA
                             W.P.(C) 12420/2022 etc.                                    Page 1 of 2
Signing Date:21.12.2022
17:11:05
                                                        Through:    Mr. Kartik Bhardwaj, Mr. Apurv
                                                                   Parshari, Mr. Jai, Advocates

                                                       versus

                                  UNION OF INDIA AND ANR                               ..... Respondents
                                                       Through:    Mr. Anupam Srivastava, ASC for
                                                                   GNCTD with Ms. Sarita Pandey,
                                                                   Advocate

                                  CORAM:
                                  HON'BLE THE CHIEF JUSTICE
                                  HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
                                                   ORDER

% 19.12.2022 W.P.(C) 12580/2022 & CM APPL. 38080/2022

1. Issue Notice.

2. Learned Counsel for the Respondents accept notice.

3. Let replies be filed within eight weeks. W.P.(C) 12420/2022 & CM APPL. 37350/2022 W.P.(C) 13366/2022 & CM APPL. 40565/2022

4. Let the replies be filed before the next date of hearing.

5. List on 27.04.2023.

SATISH CHANDRA SHARMA, CJ SUBRAMONIUM PRASAD, J DECEMBER 19, 2022 Rahul Signature Not Verified Digitally Signed By:HARIOM SINGH KIRMOLIYA W.P.(C) 12420/2022 etc. Page 2 of 2 Signing Date:21.12.2022 17:11:05