Delhi High Court - Orders
Shivom Asthana vs Union Of India & Anr on 19 December, 2022
Author: Satish Chandra Sharma
Bench: Chief Justice, Subramonium Prasad
$~21 to 23
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 12420/2022
SHIVOM ASTHANA ..... Petitioner
Through: Mr. Jaideep, Ms. Kawaljit Kaur,
Advocates
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Ms. Arunima Dwivedi, CGSC with
Mr. Prashant Rawat, GP' Ms. Pinky
Pawar, Mr. Aakash Pathak,
Advocates for UoI
+ W.P.(C) 12580/2022
AMIT GUPTA ..... Petitioner
Through: Mr. Nikhil Rohtagi, Mr. Shashank
Khurana, Advocates
versus
LAND & DEVELOPMENT OFFICE & ORS ..... Respondents
Through: Mr. Rakesh Kumar, CGSC with Mr.
Sunil, Advocate
Mr. Sameer Vashisht, ASC for
GNCTD
Mr. Udit Malik, ASC for GNCTD
+ W.P.(C) 13366/2022
TATHAGAT MEWARA ..... Petitioner
Signature Not Verified
Digitally Signed By:HARIOM
SINGH KIRMOLIYA
W.P.(C) 12420/2022 etc. Page 1 of 2
Signing Date:21.12.2022
17:11:05
Through: Mr. Kartik Bhardwaj, Mr. Apurv
Parshari, Mr. Jai, Advocates
versus
UNION OF INDIA AND ANR ..... Respondents
Through: Mr. Anupam Srivastava, ASC for
GNCTD with Ms. Sarita Pandey,
Advocate
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
ORDER
% 19.12.2022 W.P.(C) 12580/2022 & CM APPL. 38080/2022
1. Issue Notice.
2. Learned Counsel for the Respondents accept notice.
3. Let replies be filed within eight weeks. W.P.(C) 12420/2022 & CM APPL. 37350/2022 W.P.(C) 13366/2022 & CM APPL. 40565/2022
4. Let the replies be filed before the next date of hearing.
5. List on 27.04.2023.
SATISH CHANDRA SHARMA, CJ SUBRAMONIUM PRASAD, J DECEMBER 19, 2022 Rahul Signature Not Verified Digitally Signed By:HARIOM SINGH KIRMOLIYA W.P.(C) 12420/2022 etc. Page 2 of 2 Signing Date:21.12.2022 17:11:05