Punjab-Haryana High Court
Sheela Devi And Ors vs Suresh Kumar And Ors on 27 November, 2015
Daily Lok Adalat Bench No.1
504 F.A.O. No. 992 of 2006
SHEELA DEVI AND ANR. V/S SURESH KUMAR AND ORS
Present: Mr. Durgesh Aggarwal, Advocate
for the appellants
Mr. Jagjit Singh, Advocate for
Mr. Ashwani Talwar, Advocate with
Mr. Sachin Ohri, Dy. Manager and
Ms. Sarpreet Kaur Ahluwalia, Sr. Legal Executive for
Bajaj Allianz General Insurance Co. Ltd.
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The matter was settled between the parties vide order of this Court dated 30.10.2015. Pursuant to that order Bajaj Allianz General Insurance Company Limited has brought a crossed-cheque of HDFC Bank bearing No.691282 dated 06.11.2015 for `3,00,000/- (Rs. Three Lac Only) in favour of appellant No.2-Om Parkash which has been handed over to Mr. Durgesh Aggarwal, Advocate.
In view of the above, the appeal stands disposed of as settled.
Copy of the order be supplied/sent to the counsel/parties and file be returned to the High Court.
(R.S.MONGIA)
PRESIDENT
27.11.2015 (R.K.NEHRU)
Janki MEMBER
JANKI BHATT
2015.11.30 16:12
I attest to the accuracy of this document High Court Chandigarh