Madhya Pradesh High Court
S.J. Singh vs Union Of India on 19 April, 2022
Author: Sushrut Arvind Dharmadhikari
Bench: Sushrut Arvind Dharmadhikari
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 14533 of 2013 (S.J. SINGH AND OTHERS Vs UNION OF INDIA AND OTHERS) Dated : 19-04-2022 Learned counsel for the petitioner informs that one of the petitioner has died and two of them are aged about 80 years, therefore, matter be heard on an early date.
As prayed, list the case in the week commencing 5.5.2022.
(S. A. DHARMADHIKARI) JUDGE HS Signature Not Verified SAN Digitally signed by HEMANT SARAF Date: 2022.04.20 11:15:44 IST