Delhi High Court - Orders
National M.Sc. Medical Teachers ... vs National Medical Commission & Ors on 10 April, 2023
Author: Sanjeev Sachdeva
Bench: Sanjeev Sachdeva
$~19 to 26
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 9115/2020 & CM APPLS. 31386-87/2021, 4169/2022,
17657/2022
NATIONAL M.SC. MEDICAL TEACHERS ASSOCIATION
(REGD) ..... Petitioner
Through: Mr. Avnish K. Sharma, Advocate.
versus
NATIONAL MEDICAL COMMISSION & ORS. ..... Respondent
Through: Mr. T. Singhdev, Ms. Anum Hussain,
Mr. Abhijit Chakravarty, Mr.
Aabhaas Sukhramani, Mr. Bhanu
Gulati and Mr. Tanishq Srivastava,
Advocates for NMC.
Ms. Monika Arora, CGSC with Mr.
Yash Tyagi, Advocate for UOI.
Mr. Ashok Nijhawan, Mr.Arun and
Mr.Rohan Sharma, Advocates for
R-4.
+ W.P.(C) 10633/2020
ASSOCIATION OF PHDS IN MEDICAL SCIENCES(REGD)
..... Petitioner
Through: Mr. Kumar Rajesh Singh, Advocate.
versus
NATIONAL MEDICAL COMMISSION & ANR. ..... Respondent
Through: Mr. T. Singhdev, Ms. Anum Hussain,
Mr. Abhijit Chakravarty, Mr.
Aabhaas Sukhramani, Mr. Bhanu
Gulati and Mr. Tanishq Srivastava,
Advocates for NMC.
Mr.Vikram Jetly, CGSC with Ms.
Shreya Jetly, Advocate for R-2.
Mr. Shivendra Singh, Advocate for R-3.
Mr. Ashok Nijhawan, Mr.Arun and
Mr.Rohan Sharma, Advocates for
R-4.
W.P.(C) 9115/2020 & connected matters 1
Signature Not Verified
Digitally Signed
By:RASHIM KAPOOR
Signing Date:12.04.2023
15:47:23
+ W.P.(C) 8161/2021 & CM APPL. 25361/2021
RAKESH KUMAR & ORS. ..... Petitioner
Through: Mr. Avnish K. Sharma, Advocate.
versus
NATIONAL MEDICAL COMMISSION & ANR. ..... Respondent
Through: Mr. T. Singhdev, Ms. Anum Hussain,
Mr. Abhijit Chakravarty, Mr.
Aabhaas Sukhramani, Mr. Bhanu
Gulati and Mr. Tanishq Srivastava,
Advocates for NMC.
Ms. Monika Arora, CGSC with Mr.
Yash Tyagi, Advocate for UOI.
+ W.P.(C) 11452/2021 & CM APPLS. 35255/2021, 42699/2021,
43077/2021
ANAND SWAROOP & ORS. ..... Petitioner
Through: Mr. Animesh Kumar, Mr. Nishant
Kumar, Ms. Charu Modi and Mr.
Saurabh Singh, Advocates.
versus
NATIONAL MEDICAL COMMISSION & ORS...... Respondent
Through: Mr. T. Singhdev, Ms. Anum Hussain,
Mr. Abhijit Chakravarty, Mr.
Aabhaas Sukhramani, Mr. Bhanu
Gulati and Mr. Tanishq Srivastava,
Advocates for NMC.
Mr. Jivesh Tiwari, Ms. Samiksha and
Mr. Aniruidh, Advocates for R-2.
+ W.P.(C) 14101/2021 & CM APPL. 44488/2021
DR. RITESH KUMAR ..... Petitioner
Through: Mr. Avnish K. Sharma, Advocate.
versus
W.P.(C) 9115/2020 & connected matters 2
Signature Not Verified
Digitally Signed
By:RASHIM KAPOOR
Signing Date:12.04.2023
15:47:23
NATIONAL MEDICAL COMMISSION & ANR...... Respondent
Through: Mr. T. Singhdev, Ms. Anum Hussain,
Mr. Abhijit Chakravarty, Mr.
Aabhaas Sukhramani, Mr. Bhanu
Gulati and Mr. Tanishq Srivastava,
Advocates for NMC.
Ms. Monika Arora, CGSC with Mr.
Yash Tyagi, Advocate for UOI.
+ W.P.(C) 1368/2022& CM APPL. 3982/2022, 50999/2022
ASSOCIATION OF CLINICAL BIOCHEMISTS AND
MICROBIOLOGISTS- ACMB (REGD). ..... Petitioner
Through: Mr. Jay Savla, Senior Advocate with
Mr. Jasdeep Singh Dhillon, Advocate.
versus
NATIONAL MEDICAL COMMISSION & ORS...... Respondent
Through: Mr. T. Singhdev, Ms. Anum Hussain,
Mr. Abhijit Chakravarty, Mr.
Aabhaas Sukhramani, Mr. Bhanu
Gulati and Mr. Tanishq Srivastava,
Advocates for NMC.
Mr. Apoorv Kurup and Mr. Ojaswa
Pathak, Advocates for UGC.
+ W.P.(C) 1607/2022 & CM APPLS. 4626/2022, 8761/2022
ALL INDIA PRE AND PARA CLINICAL MEDICOS
ASSOCIATION ..... Petitioner
Through: Ms. Mrinmoi Chatterjee, Advocate.
versus
UNION OF INDIA & ORS. ..... Respondent
Through: Mr. T. Singhdev, Ms. Anum Hussain,
Mr. Abhijit Chakravarty,
Mr. Aabhaas Sukhramani, Mr. Bhanu
W.P.(C) 9115/2020 & connected matters 3
Signature Not Verified
Digitally Signed
By:RASHIM KAPOOR
Signing Date:12.04.2023
15:47:23
Gulati and Mr. Tanishq Srivastava,
Advocates for NMC.
Mr. Avinash K. Shrama, Advocate for
R-3.
Ms. Monika Arora, CGSC with Mr.
Yash Tyagi, Advocate for UOI.
Mr. Jay Savla, Senior Advocate with
Mr. Jasdeep Singh Dhillon, Advocate.
+ W.P.(C) 7927/2022 & CM APPL. 25152/2022
CHAHAT CHOUDHARY ..... Petitioner
Through: Mr. Vishal Kalra and Mr. Vicky
Rexwal, Advocates.
Versus
NATIONAL MEDICAL COMMISSION AND ORS..... Respondent
Through: Mr. T. Singhdev, Ms. Anum Hussain,
Mr. Abhijit Chakravarty, Mr.
Aabhaas Sukhramani, Mr. Bhanu
Gulati and Mr. Tanishq Srivastava,
Advocates for NMC.
Mr. Shubham Bhalla, Ms. Ragini
Sharma and Mr. Sumeir Ahuja,
Advocates for R-4.
Ms. Monika Arora, CGSC with Mr.
Yash Tyagi, Advocate for UOI.
CORAM:
HON'BLE MR. JUSTICE SANJEEV SACHDEVA
HON'BLE MR. JUSTICE VIKAS MAHAJAN
ORDER
% 10.04.2023
1. The Hon'ble Division Bench could not assemble, as Hon'ble Signature Not Verified Digitally Signed By:RASHIM KAPOOR Signing Date:12.04.2023 15:47:23 Mr. Justice Sanjeev Sachdeva is on leave today.
2. Re-notify on 26.04.2023.
BY ORDER APRIL 10, 2023 COURT MASTER NA W.P.(C) 9115/2020 & connected matters 4 Signature Not Verified Digitally Signed By:RASHIM KAPOOR Signing Date:12.04.2023 15:47:23