Allahabad High Court
Izazul Hasan vs State Of U.P. on 13 November, 2014
Author: Sudhir Agarwal
Bench: Sudhir Agarwal
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 34 Case :- APPLICATION U/S 482 No. - 45718 of 2014 Applicant :- Izazul Hasan Opposite Party :- State Of U.P. Counsel for Applicant :- Yashpal,Anurag Singh Counsel for Opposite Party :- Govt. Advocate Hon'ble Sudhir Agarwal,J.
Learned counsel for the applicant states that he does not want to press this application and it may be dismissed as not pressed.
The application is accordingly dismissed as not pressed.
Order Date :- 13.11.2014 SKS