Madhya Pradesh High Court
M/S Anivet Health Care A Proprietor Ship ... vs Union Bank Of India A Body Corporate ... on 8 May, 2024
Author: Sheel Nagu
Bench: Sheel Nagu
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MP No. 4719 of 2019 (M/S ANIVET HEALTH CARE A PROPRIETOR SHIP FIRM HAVING ITS OFFICE AT TRILOTIA BHAVAN 1ST FLOOR MAUSADI Vs UNION BANK OF INDIA A BODY CORPORATE CONSTITUTED UNDER THE BANKING COMPANIES ACT ( ACQUISITION AND T AND OTHERS) Dated : 08-05-2024 Shri J.K. Lodhi - Advocate for the petitioner.
Shri Lodhi informs that he has instructions to appear on behalf of petitioner and, therefore, seeks and is granted time to file power of attorney.
As prayed for, list after ensuing summer vacation.
(SHEEL NAGU) (AMAR NATH (KESHARWANI))
JUDGE JUDGE
skt
Signature Not Verified
Signed by: SANTOSH
KUMAR TIWARI
Signing time: 09-May-24
10:11:26 AM