Karnataka High Court
Sri.Kittu @ Krishnegowda vs Fiza Developers And Inter Trade Private ... on 13 January, 2012
Author: Ravi Malimath
Bench: Ravi Malimath
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This MFA is fiieé under Seciian 'E3 {1} 8?? against {ha judgmsnt and award da.:€d:_1..€3.."i.1 .'2G08} §a§s€é in Mvc 300.839/2938 on Ehé ffia she Civfi Judge": (S1: 35.}? Mezmber, Add}. R/Lé;{_j'E,,'.E£a.ssa:1; partly aliowing the ciaim pe{itio;fs...£ef':: C:3:_'r:pe7f3<§;fa.ti{:2:2_'_ V seeking enhancémeni of c0mper::3satiQg:.««V This MFA coming 01*: "{2}? hearing :'hi:§{ ~:§_.ay,«* the-. ' assurt delivered the fo}1om@ng§"=; ' Aggriéved by the award dated 16.112608 is 1x::v€:.N§:{'S?39;zé?§06 by the Ada cm} Judgifi MACE Hassan, the CIaifI1Ez'.:fit H figesant appsai seeking enchancgrfient", V V' 2? sasé' Claimant i8 thai 0:: E.$n8e2QQ8 3%:
»:fb"c1;: 'whfifl ha was t:"a'2:€}I§;qg 9;': a TVS Mggsd .?33€f?:$i"'w:3;}E3.§V Egg-gifiéfatign §a?@$E<:z%~13 Q 838%? as a piiiion riiifir, ..'{Z?;z3 §i'i'¥./'€f sf :5: §C%i"I':»§' b€ar§ng Regisiratisrz §\E:3E<Zfi~83 A V~: "'§;A%'E§;@§5 came in 3 gash afid flegiigsrgt 1'Z:'1a,I}i':€I' argd ' é 5~;§h,ed aggaigssi the 'f'J$ Mspééé 3;3 3. rssuii af aafékich fie fag dawn anei susigizgeé izzjegiag; E56 fiisd a cégim geiiiigfi i¥§:f1€E'€§E% 'Q3; {:3 imgmgnézdg jéjfigffififii aiad award? 'ibis 'E'§§5§:_1na.§ has awaréed ::',S§}"%:§€:"§Sa§i{}§}. 35 fiaiiawg :--
3, Mséisaé Expenses A "
bg Pain, Enjuriss and aufferingg C. Loss :3? future €3J°§1iI1§S A dk Loss of ameniiies and énjoyfizgnfz ' m fife :1 905,o§«a,@<:s attendant charges 5,900»-O0
6., Conveyancé, §10ufiSET1f1'1€n'f 3:253; "
;. "":"::'::s;E 272,32G~O0 3% H€;¢_)£r'<;£T. ce§:§{:':S:§is and examined the recsrds'. -_ ' . ' '
4. The D0C§:--Q:*'vi::._E:i§"~5:v:§€:1<:e has stated that the ciaimant iiasvv Vs.*;:ffé:.*e::i grisvaus injuries such as ' ""§ac6::ét<~:.{i. x>'v§u§1dVVéV:?er fmriiai rsgiem scsipg Eaceraieé
-W::.§_2::£d.§2:_$§ fézséicai aspssé {sf §€§§ {high aad 181373;' gari:
Qf Etzfé: Egg; §_¢.%7éji€g fra€€i;:r:3 of iaisrai §:r1aii€o%us§ €0f1iuSiG§§ :f§gi1":.. :3'.nE<}€ 3:16 iaceraéeé WGKEECE on Eefi Ch€€Ks He T."E:$;s-assesseé iha §i;~3a%§}§ty fig {E35 Efifi hag at 323% £52
-Q-1% zxaizeérs Eaéy at 2€,3% afié has séated flea? E16 has A' §if§}:.$'{fi'if;f {Q Walls: 92° git
5. The cempensaztiezi awardsd by ihs 'i"ri'E33;;~:}<fa;§ :_:'fl§:e"1t' the heaé 'Lesa csf futare aarning' :3 ., irgio account the disability at 16% assessing the mentmy i;r:;::omé*~ Rs,TV27,'--V.1€§vC3}'~ adopting the mzfltiplier sf 'éiheigixfiidencé ané material on :ec0I}¢i7;[_ 'Ehe"av't:>sence sf any materiai, the mo;;:fi}§5 be taken at Rs.3,GO€}/~ a§iCf§f§;§§ig tire Z?' and iaking {ha digability §:~1i' The 'Less of future incems' <:e;:E'(i'.be::_CV3/iceglatgsd.as follows :~ Rs.3:€}.{§(};;?V':: :2Mx..%%:'?X may/3 = Rse83i,20{)g"-- ierfiggfisation ES anharasefi as fefiasws :-
3; Rféeflécai Eliggfiefigss R392 ,C%G§~%Z}§ {18é:«r€fi i3§:{;::3z bflésg ihe ::~:a::1a3 i8 anfiisturbsé} Engurésg &§?:fl sufferizggs 13888-98 " . iiijiéiséurbsdé 3% Less Cf futuréi éarrzingg -
E§r:ha12{:€§ $0 81 ,2G%~§§ 51 1353 eff azézezaiiiirg aid 5:-njeymgmi Er: fife »-~ Ezgbancfid its 2{}?SO@~G{"
€. Cenxfsyancsg rzamrishmsni, 3.3%.... . _ aitszzéant {?h3E"§{€S {und:sfl;ur§:{€d} 'i'aif_,a2 1';'1:§:5%;::§e~a@%' V T' §. Acserdingiy, thé gr: part and 31$ impugned "vfz::xi;>difi€d as above with 6% iii} the: date ef paym..e;::'E;' i?,'é'<1":'é%spond€ni ~« 'Eris Qrieniai Ensu1;anéé_ 8 weeks {mm the flats: sf receipt: of esp}: :1_§is- 'ferder, %%%%% 5&5;
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