Section 156(1)(b) in The City of Nagpur Corporation Act, 1948

[Cites 0, Cited by 0] [Section 156(1)] [Section 156] [Entire Act]

Nagpur Province - Subsection

Section 156(1)(b) in The City of Nagpur Corporation Act, 1948

(b)show cause to the satisfaction of the [Commissioner] [This word was substituted for the words 'Chief Executive Officer' by Bombay 79 of 1958, Section 3, Schedule.] why he should not pay the same; or

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Nagpur Province - Subsection

Section 156(1)(b) in The City of Nagpur Corporation Act, 1948