Karnataka High Court
Uddavva W/O Siddappa Pendari vs Mayavva W/O Siddappa Manappagol on 19 July, 2024
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NC: 2024:KHC-D:10053
WP No. 107765 of 2016
IN THE HIGH COURT OF KARNATAKA, DHARWAD BENCH
DATED THIS THE 19TH DAY OF JULY, 2024
BEFORE
THE HON'BLE MR JUSTICE SACHIN SHANKAR MAGADUM
WRIT PETITION NO. 107765 OF 2016 (GM-CPC)
BETWEEN:
1. SMT. UDDAVVA W/O. SIDDAPPA PENDARI,
AGE: 65 YEARS, OCC: HOUSEHOLD,
R/O: NIPANAL-591 222,
TQ: RAIBAG, DIST: BELAGAVI.
2. SHRI RAMAPPA DUNDAPPA BALOBAL,
AGE: 41 YEARS, OCC: AGRICULTURE,
R/O: NIPANAL-591 222,
TQ: RAIBAG, DIST: BELAGAVI.
3. SMT. PARVATI
W/O. RAMAPPA SIRASANGI @ YADAPPAGOL,
AGE: 56 YEARS, OCC: AGRICULTURE,
R/O: BEERANAGADDI-591 218,
TQ: GOKAK, DIST: BELAGAVI.
4. SMT. LAKKAVVA W/O. SHIVAPPA KARIGAR,
AGE: 51 YEARS, OCC: HOUSEHOLD,
R/O: BELLAD BAGEWADI-591 305,
TQ: HUKERI, DIST: BELAGAVI.
YASHAVANT
NARAYANKAR SMT. SHANTAWWA W/O. LAXMAN BANNAKKAGOL,
Digitally signed by
SINCE DECEASED BY HER LRS.,
YASHAVANT NARAYANKAR
Location: High Court of
Karnataka, Dharwad Bench
Date: 2024.07.23 10:53:56
+0530
5. SHRI LAGAMANNA S/O. LAXMAN BANNAKKAGOL,
AGE: 25 YEARS, OCC: AGRICULTURE,
R/O: NIPANAL-591 515,
TQ: RAIBAG, DIST: BELAGAVI.
6. KUMARI. BHIMAVVA D/O. LAXMAN BANNAKKAGOL,
AGE: 15 YEARS, OCC: HOUSEHOLD,
R/O: NIPANAL-591 222,
TQ: RAIBAG, DIST: BELAGAVI.
SINCE MINOR REPRESENTED BY
HER N/F- LAXMAN SOMAPPA BANNAKKANAVAR,
AGE:55 YEARS, OCC: AGRICULTURE,
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NC: 2024:KHC-D:10053
WP No. 107765 of 2016
R/O: NIPANAL-591 222,
TQ: RAIBAG, DIST: BELAGAVI.
...PETITIONERS
(BY SRI. AKSHAY A. KATTI, ADVOCATE)
AND:
1. SMT. MAYAVVA W/O. SIDDAPPA MANAPPAGOL,
AGE: 66 YEARS, OCC: HOUSEHOLD,
R/O: KATAKABHAVI-591 317,
TQ: RAIBAG, DIST: BELAGAVI.
2. SMT. CHAMPAVVA
W/O. BIRAPPA SIIRASANGI @ YADAPPAGOL,
AGE: 80 YEARS, OCC: HOUSEHOLD,
R/O: KATAKABHAVI-591 317
TQ: RAIBAG, DIST: BELAGAVI.
DEAD
BALAPPA BIRAPPA SIRASANGI @ YADAPPAGOL,
SINCE DECEASED BY HIS LRS.,
3. SMT. KASHAVVA W/O. HALAPPA DUMMANNAVAR,
AGE:40 YEARS, OCC:AGRICULTURE,
R/O: MADAMAKKANAL ROAD,
HUKERI-591 309, DIST: BELAGAVI.
4. SHRI BIRAPPA BALAPPA SIRASANGI @ YADAPPAGOL,
AGE: 34 YEARS, OCC: AGRICULTURE,
R/O: KATAKABHAVI-591 317,
TQ:RAIBAG, DIST: BELAGAVI.
5. SMT. SUNDRAWWA W/O. MARUTI DUMMANNAVAR,
AGE: 55 YEARS, OCC: HOUSEHOLD,
R/O: R/O: MADAMAKKANAL ROAD,
HUKKERI-591 309, DIST: BELAGAVI.
6. SMT. NINGAVVA W/O. SOMALING DUMMANNAVAR,
AGE:40 YEARS, OCC:AGRICULTURE,
R/O: R/O: MADAMAKKANAL ROAD,
HUKKERI-591 309, DIST: BELAGAVI.
SIDDAPPA BASAPPA SIRASANGI @ YADAPPAGOL,
SINCE DECEASED BY HIS LRS.,
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NC: 2024:KHC-D:10053
WP No. 107765 of 2016
7. SMT. LAKKAVVA W/O. SIDDAPPA
SIRASANGI @ YADAPPAGOL,
AGE:65 YEARS, OCC:HOUSEHOLD,
R/O: BEERANAGADDI-591 218,
TQ: GOKAK, DIST: BELAGAVI.
BHIMAPPA SIDDAPPA SIRASANGI @ YADAPPAGOL,
SINCE DECEASED BY HIS LRS.,
8. SMT. MAHADEVI W/O. BHIMAPPA
SIRASANGI @ YADAPPAGOL,
AGE:45 YEARS, OCC: HOUSEHOLD,
R/O: BEERANAGADDI-591 218,
TQ: GOKAK, DIST: BELAGAVI.
9. SMT. BASAVVA
D/O. BHIMAPPA SIRASANGI @ YADAPPAGOL,
AGE:24 YEARS, OCC: HOUSEHOLD,
R/O: BEERANAGADDI-591 218,
TQ: GOKAK, DIST: BELAGAVI.
10. KUMARI. REKHA
D/O. BHIMAPPA SIRASANGI @ YADAPPAGOL
AGE:22 YEARS, OCC: HOUSEHOLD,
R/O: BEERANAGADDI-591 218,
TQ: GOKAK, DIST: BELAGAVI.
11. KUMAR DUNDAPPA
S/O. BHIMAPPA SIRASANGI @ YADAPPAGOL
AGE:20 YEARS, OCC: STUDENT,
R/O: BEERANAGADDI-591 218,
TQ: GOKAK, DIST: BELAGAVI.
12. KUMAR. YALLAPPA
S/O. BHIMAPPA SIRASANGI @ YADAPPAGOL,
AGE:22 YEARS, OCC: STUDENT,
R/O: BEERANAGADDI-591 218,
TQ: GOKAK, DIST: BELAGAVI.
13. BASAPPA SIDDAPPA SIRASANGI @ YADAPPAGOL,
AGE:40 YEARS, OCC: AGRICULTURE,
R/O: BEERANAGADDI-591 218,
TQ: GOKAK, DIST: BELAGAVI.
14. VITTHAL SIDDAPPA SIRASANGI @ YADAPPAGOL
AGE: 35 YEARS, OCC: AGRICULTURE
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NC: 2024:KHC-D:10053
WP No. 107765 of 2016
R/O BEERANAGADDI-591218
TALUKA: GOKAK, DIST: BELAGAVI.
15. KALLAPPA BASAPPA SIRASANGI @ YADAPPAGOL
AGE: 75 YEARS, OCC: AGRICULTURE
R/O BEERANAGADDI-591218
TALUKA: GOKAK, DIST: BELAGAVI.
16. RAMAPPAA BASAPPA SIRASANGI @ YADAPPAGOL
AGE: 73 YEARS, OCC: AGRICULTURE
R/O BEERANAGADDI-591218
TALUKA: GOKAK, DIST: BELAGAVI.
17. SIDDAPPA BHIMAPPA ALAGUNDI,
AGE: 69 YEARS, OCC: AGRICULTURE,
R/O BEERANAGADDI-591218,
TALUKA: GOKAK, DIST: BELAGAVI.
18. SHABU BHIMAPPA ALAGUNDI,
AGE: 74 YEARS, OCC: AGRICULTURE,
R/O BEERANAGADDI-591218,
TALUKA: GOKAK, DIST: BELAGAVI.
19. APPANNA REVAPPA PAKANDI,
AGE: 48 YEARS, OCC: AGRICULTURE,
R/O BEERANAGADDI-591218,
TALUKA: GOKAK, DIST: BELAGAVI.
...RESPONDENTS
(BY SRI. B.S. KAMATE, ADV. FOR R1, R3, R5 & R6;
R7-R19 DISPENSED WITH;
R1, R3-R6 ARE LR'S OF DECEASED R2
R4-SERVED)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND 227
OF THE CONSTITUTION OF INDIA PRAYING TO ISSUE A WRIT IN THE
NATURE OF CERTIORARI OR ANY OTHER WRIT, ORDER OR
DIRECTION QUASHING THE ORDER DATED:13.07.2016, PASSED BY
THE PRINCIPAL SENIOR CIVIL JUDGE GOKAK ON IA.NO.12 IN FPD
NO.5/2011, PRODUCED AT ANNEXURE-C.
THIS PETITION IS COMING ON FOR ORDERS THIS DAY, THE
COURT MADE THE FOLLOWING:
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NC: 2024:KHC-D:10053
WP No. 107765 of 2016
ORDER
Learned counsel for the petitioners has filed a memo seeking withdrawal of the writ petition.
Memo is taken on record.
Writ petition is dismissed as withdrawn.
Sd/-
JUDGE AM List No.: 1 Sl No.: 64