Supreme Court - Daily Orders
Avadhoot L. Shilotri vs Union Of India Ministry Of Law And ... on 2 May, 2016
Bench: Pinaki Chandra Ghose, Amitava Roy
ITEM NO.7 COURT NO.10 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Criminal) No(s). 67/2016
AVADHOOT L. SHILOTRI Petitioner(s)
VERSUS
UNION OF INDIA & ANR. Respondent(s)
Date : 02/05/2016 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE PINAKI CHANDRA GHOSE
HON'BLE MR. JUSTICE AMITAVA ROY
For Petitioner(s)
Mr. Santosh Paul, Adv.
Mr. Joseph Aristotle S., Adv.
Mr. Arvind Gupta, Adv.
Mr. Raghav Shekhar, Adv.
Ms. Priya Aristotle,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
We have been informed by the learned counsel appearing for the petitioner that batch of matters (lead case being Criminal Appeal No. 67 of 2011 – Securities and Exchange Board of India vs Classic Credit Limited) are being heard by the Bench presided over by Hon'ble Mr. Justice Jagdish Singh Khehar.
It is requested by the learned counsel appearing for the petitioner that it would be appropriate if the instant matter is also tagged along with those pending matters.
In view of the above, we direct the Registry to tag this matter along with the pending matters before the appropriate Bench.
Signature Not Verified(VISHAL ANAND) (SNEH LATA SHARMA) Digitally signed by VISHAL ANAND Date: 2016.05.02 COURT MASTER COURT MASTER 17:35:20 IST Reason: