Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Kerala - Section Section 54 in THE COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY ACT, 1986 54. The nomination s f the First Senate of the University.- Notwithstanding anything contained in this Act, thefirst Senateshall be nominated by the Government.
