Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 18 in Bar Council Of India Rules

18. He shall have power to pass interim orders in revisional and other matters arising out of the supervisory jurisdiction of the Council.