Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 144] [Entire Act] State of Uttar Pradesh - Subsection Section 144(2) in Uttar Pradesh Municipal Corporation Act, 1959 (2)All charges, fee and expenses necessary for the examination and audit of accounts under these sections shall be paid by the Corporation.
