Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 10 in The Orissa Maintenance of Orphanages Rules, 1985 10. Nature of services offered.- (a)Boarding(b)Education(c)Vocational Training(d)Recreation(e)Case Work services(f)Medical; and(g)Other services-nature of rehabilitation services
