Section 56(2)(d) in The Sidho-Kanho-Birsha University Act, 2010

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State of West Bengal - Subsection

Section 56(2)(d) in The Sidho-Kanho-Birsha University Act, 2010

(d)the Finance Committee may delegate any of its powers or duties, conferred or imposed by or under this Act, to -

(i)the Vice-Chancellor; or

(ii)a committee constituted from among its own members.