Delhi High Court - Orders
Masjid Moth Cable Network vs Union Of India on 22 April, 2025
Author: Tushar Rao Gedela
Bench: Tushar Rao Gedela
$~58
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 5018/2025, CM APPL. 23061/2025 & CM APPL.
23062/2025
MASJID MOTH CABLE NETWORK .....Petitioner
Through: Mr. Himanshu Dhawan, Mr.
Vishwajeet Singh and Mr. Shubham
Jain, Advocates.
versus
UNION OF INDIA .....Respondent
Through: Mr. Vikram Jetly, CGSC with Ms.
Shreya Jetly, Mr. Aakash Pathak,
Advocates and Lt. Col. Owasi M.
Siddique (OIC LP Cell), Col. Gautam
(OIC Legal Cell) and Lt. Col. Gaurav
Rathi (OIC Cable TV).
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
ORDER
% 22.04.2025
1. Issue notice to the respondent on whose behalf Mr. Jetly, learned CGSC put in appearance and accepts notice.
2. Let an affidavit in reply be filed by the respondent within three weeks. Two weeks thereafter shall be available to the petitioner to file rejoinder.
3. List on 24.07.2025.
4. In the meanwhile, we provide that any work order which may or has been issued pursuant to the subject tender, shall be subject to final orders which may be passed in this petition.
DEVENDRA KUMAR UPADHYAYA, CJ TUSHAR RAO GEDELA, J APRIL 22, 2025/SV This is a digitally signed order.
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