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State of Tamilnadu - Section
Section 66 in Management and Preservation of Properties of Religious Institutions Rules
66. [ Conduct of theppam festival.] [Substituted by G. O. Ms. No. 1254, Revenue, dated the 19th June 1969.]
- In the case of Theppams, the temple authorities shall make necessary arrangements for towing the raft slowly, carefully manoeuvring it at the turning and approaches to the bank, for entrusting towing operations to experienced persons and for ensuring that the raft is not loaded beyond the limit leading to any stampede, disallowing entry of unauthorised persons into the raft and for putting up requisite number of cork logs. It should also be ensured that in the proposed path of raft [projection like butting rocks,] [Substituted by G. O. Ms. No. 1254, Revenue, dated the 19th June 1969.] submerged articles which cannot be removed are prominently marked by lighted boys so that the Theppams could be towed clear off obstructions.]Annexure I(See rule 4)| SI. No. | Estimated cost of work | Status of private individuals competent toprepare plans and estimates | Status of department staff competent tocountersign plans and estimates |
| 1 | 2 | 3 | 4 |
| 1 | Up to and inclusive of Rs. 5,000. | An Upper Subordinate or L.C.E. with experiencein the profession for a minimum period of 3 years. | Assistant Engineer, Public Works or HighwaysDepartment. |
| 2 | Above Rs. 5,000 but not more than Rs. 40,000. | A Corporate Member of the Institution ofEngineers of India or one possessing an equivalent qualificationwith experience in the profession for a minimum period of 8years. | Executive Engineer, Public works Department orDivisional Engineer, Highways Department. |
| 3 | Above Rs. 40,000 but not more than Rs. 2,00,000. | A Corporate Member of the Institution ofEngineers of India or one possessing an equivalent qualificationwith experience in the profession for a minimum period of 10years. | Superintending Engineer, Public works Departmentor Highways Department. |
| 4 | Above Rs. 2,00,000 | A Corporate Member of the Institution ofEngineers of India or one possessing an equivalent qualificationwith experience in the profession for a minimum period of 10years. | Chief Engineer, Public Works Department orHighways Department. |