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[Cites 0, Cited by 0] [Section 57] [Entire Act]

State of Assam - Subsection

Section 57(3) in Assam State Capital Region Development Authority Act, 2017

(3)Nothing in this section shall be construed as preventing the State Government from reconstituting the Authority in accordance with the provisions of this Act.The Schedule(See section 2(c)]The Assam State Capital Region shall comprise of the following areas:-