Section 84(2)(m) in The Bombay Public Trusts Act, 1950

[Cites 0, Cited by 0] [Section 84(2)] [Section 84] [Entire Act]

State of Gujarat - Subsection

Section 84(2)(m) in The Bombay Public Trusts Act, 1950

(m)the administrative charges to be levied under sub-section (1) of section 48;

(ml)[ the manner of making an application under sub-section (1) of section 50A;] [This clause was inserted by Bombay 6 of 1960, Section 39 (a).]