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State of Rajasthan - Section

Section 11 in Rajasthan Forest Subordinate Service Rules, 2015

11. Reservation of vacancies for Outstanding sports persons.

- Reservation of vacancies for outstanding Sportspersons shall be 2% of the total vacancies outside the purview of the Commission in that year earmarked for direct recruitment. In the event of non-availability of the eligible and suitable sportspersons in a particular year, the vacancies so reserved for them shall be filled in accordance with the normal procedure and such vacancies shall not be carried forward to the subsequent year. The reservation for Sportspersons shall be treated as horizontal reservation and it shall be adjusted in the respective category to which the sportspersons belong.Explanation. - "Outstanding sportspersons" shall mean and include the sportspersons belonging to the State who,
(i)represented Indian Team in Individual or in Team event in any International Tournament of any Sports and Games, recognised by the Indian Olympic Association or concerned recognised National Sports Federation;
or
(ii)represented Indian Team in Individual or in Team event in any International Tournament of any Sports and Games, recognised by the. Indian School Sport Federation or concerned recognised National School Games Federation;
or
(iii)Medal Winner in the Individual or in Team event in any National Tournament of any Sports and Gaines, recognised by the Indian Olympic Association or concerned recognised National Sports Federation;
or
(iv)Medal Winner in the All India Inter University Tournament in Individual event or in Team event in any Sports and Games, recognised by the Indian Universities Association;