Bombay High Court
Roaming Paws Foundation Thr. Director ... vs Vasai Virar City Municipal Corporation ... on 10 November, 2025
Author: Revati Mohite Dere
Bench: Revati Mohite Dere
67-wp12383-25.doc
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IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
VASANT
ANANDRAO
IDHOL
WRIT PETITION NO.12383 OF 2025
Digitally signed by
VASANT
ANANDRAO IDHOL
Date: 2025.11.13 Roaming Paws Foundation ...Petitioner
12:42:56 +0530
V/s.
Vasai Virar City Municipal Corpn. & Ors. ...Respondents
Mr.Akshay Deshmukh with Mr.sumit Chaudhary for the
Petitioner.
Mr.Vaibhav Ugle for the Respondent No.6.
CORAM : REVATI MOHITE DERE &
SANDESH D. PATIL, JJ.
DATE : 10TH NOVEMBER, 2025.
P.C. :-
1. Learned counsel for the respective Respondents to file affidavit in reply within two weeks from today. A copy of the same to be served on the learned counsel for the Petitioner within two weeks.1/2 ::: Uploaded on - 13/11/2025 ::: Downloaded on - 14/11/2025 22:15:56 :::
67-wp12383-25.doc
2. Stand over to 1st December, 2025.
(SANDESH D. PATIL, J.) (REVATI MOHITE DERE, J.) 2/2 ::: Uploaded on - 13/11/2025 ::: Downloaded on - 14/11/2025 22:15:56 :::