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[Cites 0, Cited by 0] [Section 2(6)] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(6)(j) in The U.P. Scheduled Commodities Dealers (Licensing and Restriction on Hoarding) Order, 1989

(j)[ "Licensing Authority" means an officer appointed in writing by the State Government to exercise the powers and perform duties of the licensing authority under this Order;] [Substituted by Notification No. 1987/XXIX-Kha-11-Compo.-72-90, dated 23rd August, 1990, published in U.P. Gazette, (Extraordinary), Part 4, section (Kha), dated 23rd August, 1990.]