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Union of India - Section

Section 12 in The Indian Institutes of Information Technology Act, 2014

12. Authorities of Institute.

- The following shall be the authorities of an Institute, namely:-
(a)Board of Governors;
(b)Senate;
(c)Finance Committee;
(d)Building and Works Committee;
(e)Research Council;
(f)such other authorities as may be declared by the Statutes to be the authorities of the Institute.