Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 63A] [Entire Act] State of West Bengal - Subsection Section 63A(3) in The Chandernagore Municipal Corporation Act, 1990 (3)The State Government shall give grants to the Corporation for implementation in full or in part of any scheme included in the Annual Development Plan.
