Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25(1A)] [Section 25] [Entire Act] Bombay Presidency - Subsection Section 25(1A)(i) in Bombay Police Act, 1951 (i)in clause (c), shall not be imposed upon any personnel above the rank of Constable;