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State of Andhra Pradesh - Section

Section 31 in Andhra Pradesh Excise (Grant of License of Selling by Bar and Conditions of License) Rules, 2017

31. Bottles for sale to carry labels.

- Every bottle of Indian Made Foreign liquor or Foreign Liquor in a Bar shall carry Holographic Excise Adhesive label on the cap of the bottle in addition to the manufacturer's label as approved by the Commissioner of Prohibition and Excise.