Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Madhya Pradesh - Section

Section 19 in Madhya Bharat Women's and Children's Institutions Licensing Act, 1954

19. Audited accounts to be submitted to the Licensing Authority.-

Every institution licensed under this Act shall maintain proper accounts of all sums of money received and spent, and shall file with the Licensing Authority an Annual Statement of Accounts duly Audited.