Delhi High Court - Orders
Sharp Business Systems (India) Private ... vs Union Of India & Ors on 19 July, 2021
$~32
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 6716/2021 & CM APPL. 21121/2021
SHARP BUSINESS SYSTEMS (INDIA)
PRIVATE LIMITED ..... Petitioner
Through Ms. Kavita Jha, Mr. Shammi Kapoor
& Mr. Vishal Kumar, Advocates
versus
UNION OF INDIA & ORS. ..... Respondent
Through Mr. Vikas Joshi & Mr. Sahaj Garg,
Advocates for R-1/UOI
Mr. Harpreet Singh, Sr. Standing
Counsel with Mr. Akshay Saxena,
Advocates for R-2,3 & 4
ORDER
% 19.07.2021 Proceedings have been conducted through video conferencing. The Hon'ble Division Bench (Coram: Hon'ble the Chief Justice and Hon'ble Ms. Justice Jyoti Singh) could not assemble today.
List on 28.07.2021.
By Order (COURT MASTER) JULY 19, 2021/rk Signature Not Verified Digitally Signed By:SHIV KUMAR Signing Date:20.07.2021 15:23:04