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[Cites 0, Cited by 0] [Section 24D(2)] [Section 24D] [Entire Act]

State of Odisha - Subsection

Section 24D(2)(d) in The Orissa Agricultural Produce Markets Rules, 1958

(d)proposed amenities for the farmers/producers who will bring their produce to the market such as drinking water facilities, sanitary facilities and other services such as transport, communication, banking;