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State of Madhya Pradesh - Section
Section 17 in M.P. Rights of Persons with Disabilities Rules, 2017
17. Committee for identification of posts.
- An expert committee to identify the posts for persons with disabilities and to solve relevant complaint shall be constituted by the General Administration Department. The committee shall consist of the following persons, namely :-| (i) | Additional Chief Secretary/Principal Secretary,General Administration Department | - Chairperson |
| (ii) | Principal Secretary, Finance Department | - Member |
| (iii) | Principal Secretary, Law and Legislative AffairsDepartment | - Member |
| (iv) | Principal Secretary, Social Justice and DisabledWelfare | - Member |
| (v) | Commissioner, Social Justice and DisabledWelfare | - Member-Secretary |