Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Punjab - Section Section 318 in The Punjab Municipal Corporation Act, 1976 318. Removal of corpses. - The Commissioner may by public notice prescribe routes by which alone corpses may be removed to burning or burial ground.
