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[Cites 0, Cited by 0] [Section 44(2)] [Section 44] [Entire Act]

State of Bihar - Subsection

Section 44(2)(a) in The Bihar Ancient Monuments and Archaeological Sites, Remains and Art Treasures Act, 1976

(a)the prohibition or regulation by licensing or otherwise of mining, quarrying, excavating, blasting or any operation of like nature near a protected monument or the construction of buildings on land adjoining such monument and the removal of unauthorised building;