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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Odisha - Subsection

Section 9(2) in Orissa Public Distribution System (Control) Order, 2008

(2)The Licensing Authority may refuse to grant or renew the license of a private dealer, if another applicant from categories mentioned in Sub-clause (3) or (4) of Clause 4 is available to be appointed as a dealer in the locality or area served or proposed to be served by the applicant.