Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Andhra Pradesh - Section

Section 1 in Andhra Pradesh Fiscal Responsibility and Budget Management Act, 2005

1. Short title and commencement.

(1)This Act may be called the Andhra Pradesh Fiscal Responsibility and Budget Management Act, 2005.
(2)It shall be deemed to have come into force with effect on and from the 3rd June, 2005.