Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 32(4)] [Section 32] [Entire Act]

State of Bihar - Subsection

Section 32(4)(i) in Bihar State Disaster Management Authority (Functions and Management) Rules, 2012

(i)Discharge the functions of Controlling and Disciplinary authority in respect of the officers and employees of the Authority.