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Delhi High Court - Orders

M/S Taneja Developers And ... vs Madhavi Bhargav & Ors on 27 February, 2023

Author: Tushar Rao Gedela

Bench: Tushar Rao Gedela

                          $~46
                          *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +      CM(M) 310/2023, CM APPL. 9411/2023 & CM APPL. 9412/2023
                                 M/S TANEJA DEVELOPERS AND INFRASTRUCTURE LTD.
                                                                         ..... Petitioner
                                               Through: Ms. Snehal Kaila, Advocate for Ms.
                                                        Kanika Agnihotri, Advocate.

                                                     versus

                                 MADHAVI BHARGAV & ORS.                          ..... Respondents
                                                     Through:   None.

                                 CORAM:
                                 HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
                                              ORDER

% 27.02.2023 [ The proceeding has been conducted through Hybrid mode ]

1. Ms. Snehal Kaila, proxy counsel appears and seeks a short adjournment on the ground that Ms. Kanika Agnihotri, learned counsel for petitioner is under the weather and will not be able to assist the Court today.

2. List on 07.07.2023.

TUSHAR RAO GEDELA, J FEBRUARY 27, 2023/nd Signature Not Verified Digitally Signed By:VINOD KUMAR Signing Date:02.03.2023 16:02:33